Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(15) in The University of Rajputana (Second Amendment) Act, 1950 (15)all matters which by this Act are to be or may be prescribed by Statutes, or which are dealt with in the Statutes set out in the Schedule to this Act."
