Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(3) in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926 (3)"Unexhausted Papers" mean ballot-papers on which a further consecutive preference is recorded for a continuing candidate.
