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Madhya Pradesh High Court

Tripathi Gurudev Vidhyaya Nand ... vs The State Of Madhya Pradesh Thr on 10 May, 2016

                                         1       W. P. 3159/ 2016

      10.05.2016
           Shri     D.K.   Agarwal,   learned counsel   for   the
      petitioner.
           Heard on the question of admission.
           On payment of process-fee by registered AD
      post within one week, issue notice of this petition
      as well as of interim relief to the respondents.

Notices be made returnable within four weeks.

As prayed, let the Writ Petition be listed along with W.P. No.2194/2016 for analogous hearing.





       (Alok Aradhe)                         (Vivek Agarwal)
          Judge                                   Judge
@PK