Madhya Pradesh High Court
Tripathi Gurudev Vidhyaya Nand ... vs The State Of Madhya Pradesh Thr on 10 May, 2016
1 W. P. 3159/ 2016
10.05.2016
Shri D.K. Agarwal, learned counsel for the
petitioner.
Heard on the question of admission.
On payment of process-fee by registered AD
post within one week, issue notice of this petition
as well as of interim relief to the respondents.
Notices be made returnable within four weeks.
As prayed, let the Writ Petition be listed along with W.P. No.2194/2016 for analogous hearing.
(Alok Aradhe) (Vivek Agarwal)
Judge Judge
@PK