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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(xv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xv)Two Principals, two Heads of Department and two Lecturers from affiliated Polytechnics to be elected from amongst themselves in the manner prescribed by the Statute.