Supreme Court - Daily Orders
Ganeshi (Deceased) Thr. Lrs vs New Okhla Industrial Development ... on 17 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.8 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33207/2017
(Arising out of impugned final judgment and order dated 22-02-2017
in FA No. 752/2002 passed by the High Court Of Judicature At
Allahabad)
GANESHI (DECEASED) THR. LRS & ORS. Petitioner(s)
VERSUS
NEW OKHLA INDUSTRIAL
DEVELOPMENT AUTHORITY (NOIDA) & ANR. Respondent(s)
Date : 17-08-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Yatinder Singh, Sr. Adv.
Mr. D.V. Singh, Adv.
Mr. Ajit Singh Pundir, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. is granted.
Delay condoned.
Leave granted.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.18 10:29:44 IST Reason: