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Supreme Court - Daily Orders

Ganeshi (Deceased) Thr. Lrs vs New Okhla Industrial Development ... on 17 August, 2018

Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta

     ITEM NO.8                                COURT NO.3                 SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33207/2017

     (Arising out of impugned final judgment and order dated 22-02-2017
     in FA No. 752/2002 passed by the High Court Of Judicature At
     Allahabad)

     GANESHI (DECEASED) THR. LRS & ORS.                                        Petitioner(s)

                                                      VERSUS

     NEW OKHLA INDUSTRIAL
     DEVELOPMENT AUTHORITY (NOIDA) & ANR.                                      Respondent(s)

     Date : 17-08-2018                    This matter was called on for hearing today.

     CORAM :
                                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                                          HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                    Mr. Yatinder Singh, Sr. Adv.
                                          Mr. D.V. Singh, Adv.
                                          Mr. Ajit Singh Pundir, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                   O R D E R

Exemption from filing O.T. is granted.

Delay condoned.

Leave granted.

(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.18 10:29:44 IST Reason: