Section 8A in The M.P. Municipal Corporations (Appointment and Conditions of Service of Officers and Servants) Rules, 2000
8A. [ Preference in the appointment to the post of Sweeper. [Inserted by Notification No. F-4 132-2002-XVIII-1, dated 2-7-2003.]
- Any one member of the family of such sweeper who is retired after completion of superannuation age shall be appointed on the post of Sweeper on preference basis, if he is not otherwise disqualified for the appointment to the post of Sweeper, as per rules.]
