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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Tamilnadu - Subsection

Section 97(1)(d) in Chennai City Municipal Corporation Act, 1919

(d)to transfer any officer or servant of any municipality constituted under the Tamil Nadu District Municipalities Act, 1920 (Tamil Nadu Act V of 1920), to the service of the corporation.