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[Cites 1, Cited by 2]

Punjab-Haryana High Court

The State Of Punjab vs Jaspreet Singh on 28 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                      R.F.A No. 1160 of 2003(O&M)


The State of Punjab                                      .... Appellant

                                   VERSUS

Jaspreet Singh                                        ... Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.

For the detailed reasons recorded in RFA No. 2348 of 1998- Kapoor Singh vs. The State of Punjab and another, vide separate order passed today, the present appeal is disposed of in same terms.

(RAJESH BINDAL) JUDGE 28.01.2010 G.A