Punjab-Haryana High Court
The State Of Punjab vs Jaspreet Singh on 28 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A No. 1160 of 2003(O&M)
The State of Punjab .... Appellant
VERSUS
Jaspreet Singh ... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
For the detailed reasons recorded in RFA No. 2348 of 1998- Kapoor Singh vs. The State of Punjab and another, vide separate order passed today, the present appeal is disposed of in same terms.
(RAJESH BINDAL) JUDGE 28.01.2010 G.A