Section 4(1)(ii) in The Companies (Registration of Foreign Companies) Rules, 2014

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Union of India - Subsection

Section 4(1)(ii) in The Companies (Registration of Foreign Companies) Rules, 2014

(ii)documents relating to copies of latest consolidated financial statements of the parent foreign company, as submitted by it to the prescribed authority in the country of its incorporation under the provisions of the law for the time being in force in that country:

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Union of India - Subsection

Section 4(1)(ii) in The Companies (Registration of Foreign Companies) Rules, 2014