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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(e) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(e)specify in a conspicuous manner on a label the name of every variety of fruit plant enclosed in any package intended for sale and its age as determined in the prescribed manner;