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Orissa High Court

Shubhashish Mohanty vs State Of Odisha And Others .... Opposite ... on 2 September, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WP(C) No. 24410 of 2021

               Shubhashish Mohanty                   ....                      Petitioner
                                                                    Mr.S.P. Patra, Adv.
                                                  -Versus -
               State of Odisha and others            ....                Opposite Parties
                                                                         State Counsel

                       CORAM:
                         DR. JUSTICE B.R. SARANGI
                                             ORDER

02.09.2021 Order No. 1. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner wants to verify whether the petitioner has deposited the requisites fees for rechecking and re- addition of marks for annual H.S.C. examination of the year 2021.

3. Call this matter next week.

(Dr. B.R. Sarangi) Judge A.K. Rana Page 1 of 1