Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(3)(iii) in The Central Reserve Police Force Rules, 1955

(iii)by promotion from amongst technically qualified Subedars below the age of 50 years and with minimum service of three years in that rank, in the Central Reserve Police Force; or