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State of Assam - Section

Section 9 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

9. Powers of the University Officer I.E. Deans/Directors/Registrar/Comptroller/Chief Librarian.

- Each Officer of the concerned Institute/Department/Library shall exercise all the powers delegated to them under the rules. They shall also exercise the powers conferred on them under the Act.