Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Kerala - Subsection Section 33(1)(ii) in The Kerala Panchayat Buildings Rules, 2011 (ii)the minimum size of industrial plots abutting the street shall be 400 sq.metres in extent with a width of not less than 15 metres: