Section 1(2) in The National Waterway (Allahabad-Haldia Stretch Of The Ganga-Bhagirathi-Hooghly River) Act 1982

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Section 1(2) in The National Waterway (Allahabad-Haldia Stretch Of The Ganga-Bhagirathi-Hooghly River) Act 1982

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

W.e.f 27-10-1986: Vide Notifn. No. Section 0 768 (E), dt. 27-10-1986.