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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(3)(d) in Uttar Pradesh State Universities Act, 1973

(d)the State Government shall take steps for the appointment of officers and constitution of authorities of the said University in accordance with the provisions of this Act, so that the same may be completed before the expiry of the respective terms of the interim officers and members under clause (c).] ]