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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Bengal, Agra And Assam Civil Courts Act, 1887

(2)Nothing in this section applies to cases for which provision is made in section 623 or section 649 of the Code of Civil Procedure (14 of 1882) or in any other enactment for the time being in force.