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Karnataka High Court

Rev. Anand Hosuru vs State Of Karnataka And Anr on 14 September, 2020

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

           IN THE HIGH COURT OF KARNATAKA
                   KALABURAGI BENCH

     DATED THIS THE 14TH DAY OF SEPTEMBER, 2020

                          BEFORE

 THE HON'BLE MR.JUSTICE HANCHATE SANJEEVKUMAR

           CRIMINAL PETITION NO.200361/2020
                         C/W
           CRIMINAL PETITION NO.200362/2020

CRIMINAL PETITION No.200361/2020
Between:
Anand Hosuru S/o Jnanamitra
Aged about 49 years
Occ: District Superintendent
Methodist Church, Raichur
R/o Ramanjaneya Colony
Raichur, Cell No.9481641627
                                         ... Petitioner

(By Sri Sangolli Naganna, Advocate)

And:

1.     State of Karnataka
       Through its Sub-Inspector of
       Police West Police Station
       Raichur, Dist: Raichur
       Through Addl. State Public
       Prosecutor High Court of
       Karnataka Kalaburagi Bench

2.     Binny S/o Suresh
       Age: 27 years, Occ: Contractor
       R/o Methodist Church
                                2


      Raichur, Dist: Raichur
      Cell No.9740260910
                                              ... Respondents

(By Sri Sharanabasappa M. Patil, HCGP R1;
 Sri B.C. Jaka, Advocate for R2)

      This Criminal Petition is filed under Section 482 of
Code of Criminal Procedure, praying to call for the records of
Crime No.63/2020 on the file of the respondent No.1 Police
Station, and thereby pleased to quash the registration of
aforesaid FIR against the petitioner, for the offences
P/U/Sec.323, 504, 506 R/W Sec. 34 of IPC.



CRIMINAL PETITION No.200362/2020
Between:

1.    Jaipal S/o Elishappa Yallappa
      Aged about 48 years
      Occ: Serving as Head Master
      Chiranjivi, Kannada High School
      Yadgiri, R/o Yadgiri - 585 201

2.    Vijaya Elisha S/o Elishappa Yallappa
      Aged about 46 years
      Occ: Serving as Principal of
      Belonsmith P.U. College,
      Belagavi, R/o Belagavi

3.    Rev. Prakash S/o Elishappa Yallappa
      Aged about 44 years
      Occ: Pastor of Ashapur Church
      Raichur, Dist: Raichur - 585 410
                                                ... Petitioners

(By Sri Sangoli Naganna, Advocate)
                                3


And:

1.     State of Karnataka
       Through its
       Sub-Inspector of Police
       West Police Station
       Raichur, Dist: Raichur - 585 410

       Through
       Addl. State Public Prosecutor,
       High Court of Karnataka
       Kalaburagi Bench

2.     Binny S/o Suresh
       Age: 27 years, Occ: Contractor
       R/o Methodist Church
       Raichur, Dist: Raichur
       Cell No.9740260910
                                              ... Respondents

(By Sri Sharanabasappa M. Patil, HCGP R1;
 R2 Served)

       This Criminal Petition is filed under Section 482 of
Code of Criminal Procedure, praying to call for the records of
Crime No.63/2020 from the respondent No.1 Raichur West
Police Station and thereby pleased to quash the registration
of the said FIR against the petitioners, registered for the
offences P/U/Sec. 323, 504, 506 R/W Sec. 34 of IPC.

       These petitions coming on admission for this day, the
Court made the following:
                            4


                       ORDER

(Through Virtual Court) The learned counsel for the petitioners filed memo withdrawing the petitions as having become infructuous.

Memo is placed on record and accordingly, the petitions are dismissed as withdrawn.

Sd/-

JUDGE sn