Karnataka High Court
Rev. Anand Hosuru vs State Of Karnataka And Anr on 14 September, 2020
Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 14TH DAY OF SEPTEMBER, 2020
BEFORE
THE HON'BLE MR.JUSTICE HANCHATE SANJEEVKUMAR
CRIMINAL PETITION NO.200361/2020
C/W
CRIMINAL PETITION NO.200362/2020
CRIMINAL PETITION No.200361/2020
Between:
Anand Hosuru S/o Jnanamitra
Aged about 49 years
Occ: District Superintendent
Methodist Church, Raichur
R/o Ramanjaneya Colony
Raichur, Cell No.9481641627
... Petitioner
(By Sri Sangolli Naganna, Advocate)
And:
1. State of Karnataka
Through its Sub-Inspector of
Police West Police Station
Raichur, Dist: Raichur
Through Addl. State Public
Prosecutor High Court of
Karnataka Kalaburagi Bench
2. Binny S/o Suresh
Age: 27 years, Occ: Contractor
R/o Methodist Church
2
Raichur, Dist: Raichur
Cell No.9740260910
... Respondents
(By Sri Sharanabasappa M. Patil, HCGP R1;
Sri B.C. Jaka, Advocate for R2)
This Criminal Petition is filed under Section 482 of
Code of Criminal Procedure, praying to call for the records of
Crime No.63/2020 on the file of the respondent No.1 Police
Station, and thereby pleased to quash the registration of
aforesaid FIR against the petitioner, for the offences
P/U/Sec.323, 504, 506 R/W Sec. 34 of IPC.
CRIMINAL PETITION No.200362/2020
Between:
1. Jaipal S/o Elishappa Yallappa
Aged about 48 years
Occ: Serving as Head Master
Chiranjivi, Kannada High School
Yadgiri, R/o Yadgiri - 585 201
2. Vijaya Elisha S/o Elishappa Yallappa
Aged about 46 years
Occ: Serving as Principal of
Belonsmith P.U. College,
Belagavi, R/o Belagavi
3. Rev. Prakash S/o Elishappa Yallappa
Aged about 44 years
Occ: Pastor of Ashapur Church
Raichur, Dist: Raichur - 585 410
... Petitioners
(By Sri Sangoli Naganna, Advocate)
3
And:
1. State of Karnataka
Through its
Sub-Inspector of Police
West Police Station
Raichur, Dist: Raichur - 585 410
Through
Addl. State Public Prosecutor,
High Court of Karnataka
Kalaburagi Bench
2. Binny S/o Suresh
Age: 27 years, Occ: Contractor
R/o Methodist Church
Raichur, Dist: Raichur
Cell No.9740260910
... Respondents
(By Sri Sharanabasappa M. Patil, HCGP R1;
R2 Served)
This Criminal Petition is filed under Section 482 of
Code of Criminal Procedure, praying to call for the records of
Crime No.63/2020 from the respondent No.1 Raichur West
Police Station and thereby pleased to quash the registration
of the said FIR against the petitioners, registered for the
offences P/U/Sec. 323, 504, 506 R/W Sec. 34 of IPC.
These petitions coming on admission for this day, the
Court made the following:
4
ORDER
(Through Virtual Court) The learned counsel for the petitioners filed memo withdrawing the petitions as having become infructuous.
Memo is placed on record and accordingly, the petitions are dismissed as withdrawn.
Sd/-
JUDGE sn