Delhi High Court - Orders
Rajesh @ Gutka vs State Of Nct Of Delhi on 30 April, 2026
Author: Navin Chawla
Bench: Navin Chawla
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 370/2004
RAJESH @ GUTKA .....Appellant
Through: Mr.Rishi Malhotra, Sr. Adv.
with Ms.Ansuiya and
Mr.Shivaansh Maini, Advs.
versus
STATE OF NCT OF DELHI .....Respondent
Through: Mr.Aman Usman, APP with
Mr.Manvendra Yadav and
Mr.Atiq Ur Rehman, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 30.04.2026
Arguments heard.
Judgment reserved.
NAVIN CHAWLA, J
RAVINDER DUDEJA, J
APRIL 30, 2026/sg
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