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Delhi High Court - Orders

Rajesh @ Gutka vs State Of Nct Of Delhi on 30 April, 2026

Author: Navin Chawla

Bench: Navin Chawla

                  $~10
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    CRL.A. 370/2004
                       RAJESH @ GUTKA                            .....Appellant
                                       Through: Mr.Rishi Malhotra, Sr. Adv.
                                                with     Ms.Ansuiya        and
                                                Mr.Shivaansh Maini, Advs.

                                                          versus

                            STATE OF NCT OF DELHI                                            .....Respondent
                                          Through:                            Mr.Aman Usman, APP with
                                                                              Mr.Manvendra Yadav and
                                                                              Mr.Atiq Ur Rehman, Advs.

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                         ORDER
                  %                      30.04.2026
                            Arguments heard.
                            Judgment reserved.



                                                                                             NAVIN CHAWLA, J


                                                                                       RAVINDER DUDEJA, J
                  APRIL 30, 2026/sg




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2026 at 21:33:46