Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Jharkhand - Subsection

Section 87(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(2)The Committee shall continue for a maximum period of three months after the completion of its tenure by which time new Committee shall be constituted.