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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 68(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)The Administrator shall appoint the Chief Executive Officer of the District Panchayat who shall not be below the rank of the Additional District Magistrate.