Section 14(2)(g) in National Institute of Design Act, 2014

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Union of India - Subsection

Section 14(2)(g) in National Institute of Design Act, 2014

(g)consider and pass resolutions on the annual report, the annual accounts and the budget estimates of the Institute including each of the Institute campuses for the next financial year, as it thinks fit and submit them to the Central Government together with a statement of its development plans; and

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Union of India - Subsection

Section 14(2)(g) in National Institute of Design Act, 2014