Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(c) in The Hindi Sahitya Sammelan Act, 1962 (c)all rights and liabilities of the Society shall [* * * ] [The words "be transferred to, and" omitted by Act 1 of 1963 s. 3 ] be the rights and liabilities of the sammelan; and
