Section 15(2)(c) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(c)When an officer is given a change of residence to another residence in the same type either under :-

(i)SR 317-B-15, or

(ii)SR 317-B-16, or

(iii)SR 317-B-17, or

(iv)SR 317-B-21

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