Kerala High Court
Shoby vs The Federal Bank Limited Represented By ... on 3 December, 2012
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
MONDAY, THE 3RD DAY OF DECEMBER 2012/12TH AGRAHAYANA 1934
OP(C).No. 3173 of 2011 (O)
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OS.206/2009 of I ADDL.SUB COURT,TRIVANDRUM
PETITIONER(S)/PETITIONERS::
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1. SHOBY, S/O. GANGADHARAN
`KALA VIHAR', SOCIETY ROAD, ARARMADA
KUNNAPUZHA, THIRUMALA P.O., THIRUVANANTHAPURAM.
2. T.OMANA, W/O.SHOBBY, AGED 59 YEARS,
`KALA VIHAR', SOCIETY ROAD, ARARMADA
KUNNAPUZHA, THIRUMALA P.O., THIRUVANANTHAPURAM.
3. KALA, D/O.SHOBBY, AGED 31 YEARS,
`KALA VIHAR', SOCIETY ROAD, ARARMADA
KUNNAPUZHA, THIRUMALA P.O., THIRUVANANTHAPURAM.
BY ADV. SRI.SUMAN CHAKRAVARTHY
RESPONDENT(S):
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1. THE FEDERAL BANK LIMITED REPRESENTED BY ITS
CHIEF MANAGER, MS ANNI JACOB, REGIONAL OFFICE
PB 303, 3RD FLOOR, FEDERAL TOWERS
MG ROAD, STATUE, THIRUVANANTHAPURAM.
2. N.MADHAVAN NAMBOOTHIRI,
TC 18/1564(1), VALIAYAKATTAKKAL ROAD
THIRUMALA GARDENS, ARAMADA, KUNNAPPUZHA
THIRUMALA P.O., THIRUVANANTHAPURAM.
3. B.SREELATHA, W/O.MADHAVAN NAMBOOTHIRI,
TC 18/1564(1), VALLIAYAKATTAKKAL ROAD
THIRUMALA GARDENS, ARAMADA, KUNNAPPUZHA
THIRUMALA P.O., THIRUVANANTHAPURAM.
BY ADV. SRI.A.ANTONY
BY ADV. SMT.LEELAMMA ANTONY
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 03-12-2012, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
V. CHITAMBARESH, J
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OP(C) NO. 3173 OF 2011
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Dated this the 3rd day of December, 2012
JUDGMENT
An order refusing impleadment in a suit for realisation of money is under challenge. It is seen that the suit itself had been disposed of long prior to the preferment of the Original Petition. The suit was decreed on 29.07.2011 whereas the Original Petition was filed on 30.09.2011 only.
The Original Petition has become infructuous and is hence dismissed. No costs.
V. CHITAMBARESH JUDGE ncd