Central Information Commission
Mrhari Kumar P vs Ut Of Pondicherry on 28 September, 2015
CENTRAL INFORMATION COMMISSION
August Kranti Bhawan, Bhikaji Cama Place,
New Delhi-110066
F.No.CIC/YA/A/2014/0003429
Date of Hearing : 28.09.2015
Date of Decision : 28.09.2015
Complainant/Appellant : Shri Hari Kumar P.,
Yanam
Respondent : Shri Radhakrishna, CPIO
Pondicherry Society for Higher Education
Puducherry
Information Commissioner : Shri Yashovardhan Azad
RTI application filed on : 25.06.2014
PIO replied on : 28.07.2014
First Appeal filed on : 13.08.2014
First Appellate Authority (FAA) order on : 13.09.2014
Complaint/ Second Appeal received on : 17.12.2014
Information sought:
The appellant sought information on 8 points regarding recruitment for the post of Assistant Professors in the Constituent Colleges of Pondicherry Society for Higher Education (PONSHE).
Relevant facts emerging during hearing:
The appellant is not present while the respondent is present and heard through video conferencing. The appellant filed RTI application on 25.06.2014 seeking the above information. PIO vide letter dated 28.07.2014 provided point wise reply to the appellant. The FAA in his order upheld the reply of the PIO.
The respondent stated that the appellant was one of the candidates in the said examination and was not selected. He stated that information on 6 points was furnished while on point no. 3 & 6, the appellant was requested to deposit the photocopying charges but he did not deposit the same. He further stated that the appellant in the first appeal submitted that information should be provided free of cost as he is Below Poverty Line (BPL) but he did not submit any proof. Therefore, he was again asked to submit the fee but till date, he did not deposit the same. Decision:-
After hearing the respondent and on perusal of record, the Commission concludes that the RTI application of the appellant has been appropriately dealt with and no further action is required in the matter.
The appeal is disposed of accordingly.
(Yashovardhan Azad) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(B.D. Harit) Deputy Secretary & Deputy Registrar Copy to:-
Central Public Information Officer under RTI First Appellate Authority under RTI Senior Accounts Officer, Member Secretary, Pondicherry Society for Higher Education, Pondicherry Society for Higher Education, PIPMATE Complex, Lawspet, PIPMATE Complex, Lawspet, Puducherry-605008. Puducherry-605008.
Shri Hari Kumar P. Door No. : 4-3-012, Ravindra Nagar, Yanam-533464.