Section 58(1)(d) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

(d)if the mark indicating the vote thereon is placed in such manner as to make it doubtful as to which candidate the vote has been given, or

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