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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1)(iv) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(iv)All Members of Rajya Sabha returned from the State of Chhattisgarh whose name appear in the list of voters of a Gram Panchayat area within the district;