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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(1)(b) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(b)if he is convicted of any offence under Chapters XIV and XVI of the Indian Penal Code, 1860 (Central Act 45 of 1860) or under any of the provisions of this Act or of any offence punishable under any law providing for the prevention of hoarding, smuggling or profiteering or adulteration of food or drugs or corruption;