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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(4) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(4)Certificate of Chief Electrical Inspector:- The Chief Electrical Inspector to Government or an officer deputy by him, i.e. Deputy Electrical Inspector of concerned jurisdiction, on receipt of the copy of the application for renewal as required in sub-rule (3) shall inspect the electrical installation and certify that the installations continues to be maintained according to the rule.