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Chattisgarh High Court

Sumeet Kumar Sahu vs State Of Chhattisgarh on 9 December, 2021

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                            CRMP No. 1387 of 2021
               Sumeet Kumar Sahu Versus State Of Chhattisgarh




09/12/2021      Mr. Arham Siddiqui, Counsel for the petitioner.

                Dr. (Ms.) Veena Nair, Dy. Advocate General for the State.

                Heard on admission.

                Admit.

                Issue notice to the respondent/State.

State Counsel accepts notice on behalf of respondent/State.

List this case for final hearing next week.

-Sd/-

(Gautam Chourdiya) Judge Chandrakant