Chattisgarh High Court
Sumeet Kumar Sahu vs State Of Chhattisgarh on 9 December, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 1387 of 2021
Sumeet Kumar Sahu Versus State Of Chhattisgarh
09/12/2021 Mr. Arham Siddiqui, Counsel for the petitioner.
Dr. (Ms.) Veena Nair, Dy. Advocate General for the State.
Heard on admission.
Admit.
Issue notice to the respondent/State.
State Counsel accepts notice on behalf of respondent/State.
List this case for final hearing next week.
-Sd/-
(Gautam Chourdiya) Judge Chandrakant