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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(1)(iv) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iv)Recovery from his pay of the whole or part of any pecuniary loss caused to the Council by negligence or breach of orders;