565. The classification of prisoners for purposes of separation.
- The prisoners for the time being confined in every jail, shall, for purposes of separation, as far as may be, be classified as follows, namely -Note 1. - Female will be classified in the same manner as is provided in the case of males.Note 2. - Unconvicted criminal prisoners and civil prisoners, respectively, will be sub-divided according to sex, nationality and whether casual or habitual.(b)Separation of Prisoners
