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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1) in Atomic Energy (Radiation Protection) Rules, 2004

(1)Any person duly authorised under sub-Section (4) of Section 17 of the Act may, for the purposes of enforcement of these rules, inspect any premises, or radiation installation, or conveyance.