Supreme Court - Daily Orders
Bhaven Construction vs Exe Engineer Sardar Sarovar Narmada ... on 5 December, 2016
ITEM NO.35 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 14665/2015
BHAVEN CONSTRUCTION Appellant(s)
VERSUS
EXE ENGINEER SARDAR SAROVAR NA.NIGAM&ANR Respondent(s)
(With interim relief and office report)
Date : 05/12/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Purvish Jitendra Malkan,Adv.
For Respondent(s)
Ms. Hemantika Wahi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity is granted for filing spare copy of appeal for issuance of notice of lodgement of petition of appeal within two weeks' time and notice thereafter be issued accordingly.
List again on 12.01.2017.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2016.12.06 10:42:13 IST Reason: