Delhi High Court - Orders
Refex Energy Limited & Ors vs M/S Passive Infra Projects Private ... on 7 April, 2021
Author: Anu Malhotra
Bench: Anu Malhotra
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6673/2019 & CRL.M.A. 5115/2021
REFEX ENERGY LIMITED & ORS. ..... Petitioner
Through: Mr.Kapil Yadav & Mr.Ashish
Sehrawat, Advocates.
versus
M/S PASSIVE INFRA PROJECTS PRIVATE LIMITED
..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 07.04.2021 Re-notify for 22.04.2021.
ANU MALHOTRA, J APRIL 7, 2021 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:08.04.2021 19:28:52 This file is digitally signed by PS to HMJ ANU MALHOTRA.