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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1)(f) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(f)that the services of all teaching and non-teaching employees and the facilities of the college to be affiliated shall be made available for conducting examinations and evaluation and for promoting other activities of the University;