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[Cites 0, Cited by 0] [Section 33D(1)] [Section 33D] [Entire Act]

State of Rajasthan - Subsection

Section 33D(1)(i) in The Rajasthan Minor Mineral Concession Rules, 1986

(i)If the yearly bid/tender amount does not exceed Rs.10 Lacs, 25% of the bid/tender amount shall be deposited as first quarterly installment. Remaining quarterly installments shall be deposited in advance on the dates specified in the agreement. In case, due date is a Government holiday then the due date shall be the next working day;