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[Cites 0, Cited by 0] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(4) in Punjab Jail Manual, 1996

(4)The Executive Engineer will from time to time inform the Superintendent of the probate demand for convict labour, the Superintendent shall arrange as far as practicable for the required number of convicts being made available and apply, if necessary, to the Inspector-General for the transfer of as many more convicts, as will make up the required number.