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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Puducherry - Subsection

Section 41(1)(c) in Puducherry Town and Country Planning Act, 1969

(c)the carrying out, on land used for the purposes of agriculture, of any building or other operation required for that purpose, other than operations for the erection, enlargement, improvement or alteration of a building for human habitation or of building used for the purpose of marketing of the produce of land;