Section 21(c) in The Assam Excise Act, 2000

[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(c) in The Assam Excise Act, 2000

(c)in the case of excisable articles transported,-

(i)in the district from which the excisable article is transported, or

(ii)upon issue for sale from a warehouse established under clause (d) of Section 15;