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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(7) in Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015

(7)If the Managing Committee does not work according to the provisions of the rules or does not follow the instructions of the Government, the Bihar Sanskrit Shiksha Board shall dissolve the Managing Committee after receiving the investigation report from the concerned District Education Officer.