Section 34 in The Delhi School Education Rules, 1973
34. Discipline, punishment, etc.
(1)The observance of rules of discipline and good behaviour shall be a condition essential to a student's continuance in a school.(2)In case of breach of discipline by a student below the age of fourteen years, if the Director is satisfied that continuance of such student in the school in which he is studying, is likely to be detrimental to the general tenor or discipline of the school, he may send such student to such special school as he may think fit.
