Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 02(2)] [Section 02] [Entire Act] State of Odisha - Subsection Section 02(2)(iii) in The Orissa Subordinate Statistics and Economics Service Rules, 1994 (iii)Limitations of sampling, Ideas on simple random, stratified and systematic sampling