Supreme Court - Daily Orders
M/S Eco Rrb Infra Private Limited ( ... vs Dcit on 4 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.18 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16292/2018
(Arising out of impugned final judgment and order dated 27-11-2017
in ITA No. 57/2005 passed by the High Court Of Delhi At New Delhi)
M/S ECO RRB INFRA PRIVATE LIMITED
( FORMERLY KNOWN AS R.R.B.
CONSULTANTS AND ENGINEERS (P) LTD. Petitioner(s)
VERSUS
DCIT COMPANY CIRCLE 3(4),NEW DELHI Respondent(s)
(FOR ADMISSION and I.R. and IA No.76148/2018-CONDONATION OF DELAY
IN FILING )
Date : 04-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. R.V. Easwar, Sr. Adv.
Mr. Krishnan Sampath, Adv.
Mr. K. V. Mohan, AOR
Mr. R.K. Raghavan, Adv.
Ms. Rubal Bansal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.07.05 16:54:45 IST Reason: