Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(d) in The Darbhanga Improvement Act, 1934 (d)if in the opinion of the [State] [Substituted by the Adaptation of Laws Order.] Government, he has flagrantly abused his position as a Trustee; or
