Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2)(b) in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992 (b)the fee or deposit was received or collected in excess, of the amount payable under section 4, such excess amount.