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State of Rajasthan - Section

Section 245 in Rajasthan Panchayati Raj Rules, 1996

245. Quarterly Return of Accounts.

- A quarterly statement of account of income and expenditure will be prepared by Panchayati Raj Institutions and sent to next higher authority in Form No. XXXV. Quarterly accounts for the quarter ending June, September, December and March should be dispatched latest by 15th of the month following the quarter to which the accounts relate. A progressive total of all items of income and expenditure provided in the budget will be made out while preparing such statement of account and figures advised to the next higher authority.