Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 4 vs Symphony Marketing Solutions India ... on 12 July, 2021

Bench: L. Nageswara Rao, Aniruddha Bose

     ITEM NO.3                   Court 6 (Video Conferencing)             SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)                     Diary No(s).21096/2020

     (Arising out of impugned final judgment and order dated 07-08-2019
     in ITA No. 414/2018 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 4                                     Petitioner(s)

                                                     VERSUS

     SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD.                         Respondent(s)
     (With appls. for c/delay in filing SLP)


     Date : 12-07-2021 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO
                            HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                   Mr. Vikramjit Banerjee,ASG
                                         Mr. BK Satija,Adv.
                                         Mr. Mohammed Akhil Nazeer,Adv.
                                         Mr. Manish Pushkarma,Adv.
                                         Mr. Vikas Bansal,Adv.
                                         Mr. Raj Bahdur Yadav,AOR
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                         Mr. Harpreet Singh Ajmani, AOR


                            UPON hearing the counsel the Court made the following
                                                O R D E R

List after two weeks.

In the meanwhile, additional documents may be filed on behalf of the petitioner(s).

(B.Parvathi) (Beena Jolly) 17:14:03 IST Reason: Court Master Court Master