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State of West Bengal - Section

Section 63 in West Bengal Societies Registration Rules, 1963

63. The managing committee shall, with the approval of the Registrar from time to time, determine whether and to what extent and at what times and places and under what conditions the accounts and books of the society or any of them shall be open to the inspection of members and no member (not being a director) shall have any right of inspecting any other account or book or document of the society except as authorised in general meeting.

Inspection of Books by Public and Supply of Copies